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Sri Jakir Miah vs The District & Session Judge
2026 Latest Caselaw 2417 Tri

Citation : 2026 Latest Caselaw 2417 Tri
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Jakir Miah vs The District & Session Judge on 8 April, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                               WP(C) No.573 of 2024

                Sri Jakir Miah
                                                                                             .........Petitioner(s)
                                             -V E R S U S-
                The District & Session Judge,
                Dhalai Judicial District & 2 others
                                                                                             .......Respondent(s)

For Petitioner(s) : Mr. Arjit Bhowmik, Advocate. For Respondent(s) : Mr. Sankar Lodh, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

08/04/2026

List the matter on 06.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.09 13:47:01 +05'30'

 
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