Citation : 2026 Latest Caselaw 2402 Tri
Judgement Date : 8 April, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C)No.211 of 2026
Sri Pradipta Kumar Goswami
---Petitioner(s)
Versus
The State of Tripura and 5 Ors.
----Respondent(s)
For Petitioner(s) : Mr. Rana Gopal Chakraborty, Adv.
Mr. Hillol Laskar, Adv.
Mr. Sanjay Bhattacharyya, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A. Mr. Soumyadeep Saha, Adv.
HON'BLE MR. JUSTICE BISWAJIT PALIT
Order
08/04/2026
At the request of Learned Counsel Mr. R. G. Chakraborty
appearing for the petitioner, list this matter on 22.05.2026.
Learned Addl. G.A. Mr. K. De and Mr. S. Saha, Learned
Counsel appears for the respondents.
JUDGE
MOUMITA Digitally signed by MOUMITA DATTA
DATTA Date: 2026.04.09 14:23:52 +05'30' Moumita
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