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Sujit Nama And 6 Others vs The State Of Tripura And 4 Others
2026 Latest Caselaw 2397 Tri

Citation : 2026 Latest Caselaw 2397 Tri
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sujit Nama And 6 Others vs The State Of Tripura And 4 Others on 8 April, 2026

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                            HIGH COURT OF TRIPURA
                                    AGARTALA
                                  IA No.1 of 2026
                              In WP(C)No.232 of 2026
          Sujit Nama and 6 Others
                                                              ---Applicant(s)
                                        Versus
          The State of Tripura and 4 Others
                                                          ----Respondent(s)

For Applicant(s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Ms. Pinki Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

08/04/2026

At the request of Learned Counsel Ms. P. Chakraborty

appearing for the respondents, list this matter on 13.04.2026.

Learned Counsel Mr. S. Bhattacharjee appears for the

petitioners.

JUDGE

Moumita

 
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