Uttam Sarkar vs Tripura University And 4 Others
2026 Latest Caselaw 2396 Tri

Tripura High Court

Uttam Sarkar vs Tripura University And 4 Others on 8 April, 2026

                                            Page 1 of 1



                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C)No.30 of 2025
          Uttam Sarkar
                                                                        ---Petitioner(s)
                                             Versus
          Tripura University and 4 Others
                                                                      ----Respondent(s)

For Petitioner(s) : Mr. Dipjyoti Paul, Adv. For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

08/04/2026

At the request of Learned Counsel Mr. D. Paul appearing for

the petitioner for filing the rejoinder, list this matter on

23.04.2026.

Learned Counsel Mr. Paul submitted that he has duly

informed the counsel for the respondents.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.04.09 14:17:49 +05'30' Moumita