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Shri Manir Hossain Maishan vs Smt. Fatema Khatun And Others
2026 Latest Caselaw 2379 Tri

Citation : 2026 Latest Caselaw 2379 Tri
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Shri Manir Hossain Maishan vs Smt. Fatema Khatun And Others on 7 April, 2026

                                       Page 1 of 1


                             HIGH COURT OF TRIPURA
                                     AGARTALA
                              Crl. Rev. P. No.14 of 2026
         Shri Manir Hossain Maishan,
                                                              ---Petitioner(s)
                                        Versus

         Smt. Fatema Khatun and Others

                                                           ----Respondent(s)

For Petitioner(s) : Mr. Anup Baidya, Adv.

For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/04/2026

Learned Counsel, Mr. A. Baidya is present for the petitioner.

We have already condoned the delay, so let the revision

petition be admitted for hearing.

Issue notice upon the respondents.

The petitioner may take steps for service of notice upon the

respondents both by normal process and by registered A/D post or

speed post within 7 (seven) days and file proof of service.

Also call for the record from the Learned Trial Court.

List the matter on 18.05.2026.



                                                                 JUDGE




Amrita

AMRITA Digitally signed
       by AMRITA DEB

DEB    Date: 2026.04.08
       16:08:44 +05'30'
 

 
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