Smt. Sima Das (Ghosh) vs The Managing Director And 3 Others
2026 Latest Caselaw 2370 Tri

Tripura High Court

Smt. Sima Das (Ghosh) vs The Managing Director And 3 Others on 7 April, 2026

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                                 HIGH COURT OF TRIPURA
                                        AGARTALA
                                    WP(C) No.128 of 2026
         Smt. Sima Das (Ghosh), UDC
                                                                ---Petitioner(s)
                                           Versus

         The Managing Director and 3 Others
                                                              ----Respondent(s)

For Petitioner(s) : Mr. Saugat Datta, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/04/2026

Learned Counsel, Mr. S. Datta appeared on behalf of the

petitioner and prayed for an adjournment submitting that the

petitioner need to take step in respect of respondent No.4 as he

has been expired.

Request is considered.

Learned Addl. G.A., Mr. M. Debbarma is present on behalf of

State-respondents.

List the matter on 24.07.2026.

In the meantime, the State-respondents may file their

counter affidavit, if any.

                                                                   JUDGE




Amrita

AMRITA    Digitally signed by
          AMRITA DEB

DEB       Date: 2026.04.08
          16:15:17 +05'30'