Shri Subrata Dey Jr. Pi vs The State Of Tripura And Another
2026 Latest Caselaw 2367 Tri

Tripura High Court

Shri Subrata Dey Jr. Pi vs The State Of Tripura And Another on 7 April, 2026

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                     WP(C) No.25 of 2025
         Shri Subrata Dey Jr. PI
                                                                 ---Petitioner(s)
                                           Versus

         The State of Tripura and Another
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Agniva Chakraborty, Adv. For Respondent(s) : Ms. Papiya Goswami, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/04/2026

A request is made on behalf of Learned Counsel, Mr.

Dibyendu Sarkar representing the respondents for adjourning the

case. It is informed by Learned Counsel, Ms. Papiya Goswami that

due intimation has been given to the other side.

In view of the above, list the matter on 03.07.2026.

                                                                     JUDGE




Amrita

AMRITA    Digitally signed by
          AMRITA DEB

DEB       Date: 2026.04.08
          16:12:39 +05'30'