High Court Of Tripura vs The State Of Tripura ----Respondent(S)
2026 Latest Caselaw 2351 Tri

Tripura High Court

High Court Of Tripura vs The State Of Tripura ----Respondent(S) on 7 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                     HIGH COURT OF TRIPURA
                           AGARTALA
                        Crl. A(J) 44/2025
 md. Badrul Haque (Uddin)                            ----Appellant(s)
                          Versus
 The State of Tripura                                ----Respondent(s)

For Appellant(s) : None For Respondent(s) : Mr. Raju Datta, PP

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA Order

07/04/2026

When the matter is called upon, none has appeared on behalf of the

appellant.

List the matter on 22.04.2026.

S.DATTA PURKAYASTHA,J DR.T. AMARNATH GOUD,J

SAIKAT Digitally signed by SAIKAT KAR

KAR Date: 2026.04.07 13:53:55 -04'00'