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Sri Sanjoy Kumar Tripura vs Smt. Sumita Debbarma (Tripura) And ...
2026 Latest Caselaw 2347 Tri

Citation : 2026 Latest Caselaw 2347 Tri
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Sanjoy Kumar Tripura vs Smt. Sumita Debbarma (Tripura) And ... on 7 April, 2026

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                                  HIGH COURT OF TRIPURA
                                          AGARTALA
                                   Crl. Rev. P. No.61 of 2025
         Sri Sanjoy Kumar Tripura
                                                                  ---Petitioner(s)
                                            Versus

         Smt. Sumita Debbarma (Tripura) and Others
                                                                ----Respondent(s)

For Petitioner(s) : Mr. Rana Gopal Chakraborty, Adv. For Respondent(s) : Mr. Koomar Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/04/2026

Learned Counsel, Mr. R. G. Chakraborty appears for the

petitioner.

Learned Counsel, Mr. K. Chakraborty appears for the

respondents.

List the matter tomorrow (08.04.2026).

Learned Counsel for the petitioner shall supply the copy of

the petition in course of the day to Learned Counsel for the

respondents.


                                                                     JUDGE




Amrita

AMRITA      Digitally signed by
            AMRITA DEB

DEB         Date: 2026.04.07
            17:55:01 +05'30'
 

 
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