Sri Samir Chandra Deb vs Sri Shyamal Chandra Deb & 39 Ors. ...
2026 Latest Caselaw 2346 Tri

Tripura High Court

Sri Samir Chandra Deb vs Sri Shyamal Chandra Deb & 39 Ors. ... on 7 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                    HIGH COURT OF TRIPURA
                          AGARTALA
                          RFA 8/2025
Sri Samir Chandra Deb                                       ----Appellant(s)
                       Versus
Sri Shyamal Chandra Deb & 39 ors.                           ----Respondent(s)

For Appellant(s) : Mr. SM Chakraborty, Sr. Advocate Ms. P. Chakraborty, Advocate For Respondent(s) : Mr. A. Bhaumik, Advocate

HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA Order 07/04/2026

When the matter is called upon, both sides are present.

At the request of Mr. A. Bhaumik, learned counsel for the respondents,

list the matter on 22.04.2026.

S.DATTA PURKAYASTHA,J                     DR.T. AMARNATH GOUD,J






SAIKAT KAR                    SAIKAT KAR
                              Date: 2026.04.07
                              13:51:09 -04'00'