Sri Rishiraj Nath vs The State Of Tripura & Others
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Tripura High Court

Sri Rishiraj Nath vs The State Of Tripura & Others on 6 April, 2026

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                            WP(C)(PIL) No.02 of 2026
Sri Rishiraj Nath
                                                                                 .........Petitioner(s);
                                                          Versus
The State of Tripura & others
                                                                               .........Respondent(s)

For Petitioner(s) : Mr. Rishiraj Nath, Petitioner-in-person. For Respondent(s) : Mr. Bibhal Nandi Majumder, Sr. Advocate, Mr. Dipankar Sarma, Addl. G.A., Mr. Arijit Bhaumik, Advocate, Mr. Rajib Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 06/04/2026

Petitioner-in-person is permitted to file Additional Affidavit with

annexures after service on the counsel for respondents.

List on 27.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.04.06 15:00:07 +05'30'