Jet Serve Aviation Private Limited vs The Union Of India & Others
2026 Latest Caselaw 2289 Tri

Tripura High Court

Jet Serve Aviation Private Limited vs The Union Of India & Others on 6 April, 2026

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                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                            WP(C) No.89 of 2026
Jet Serve Aviation Private Limited
                                                                             .........Petitioner(s);
                                                          Versus
The Union of India & others
                                                                          .........Respondent(s)

For Petitioner(s) : Mr. Bibhal Nandi Majumder, Sr. Advocate, Mr. Somik Deb, Sr. Advocate, Mr. Dhruba Jyoti Saha, Advocate, Mr. Samrat Sarkar, Advocate, Mr. Jishan Samed, Advocate. For Respondent(s) : Mr. Bidyut Majumder, Deputy SGI, Mr. Dipankar Sarma, Addl. G.A. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 06/04/2026

List the matter on 29.04.2026 for filing of Rejoinder.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.04.06 14:59:24 +05'30'