Shri Biswajit Gupta vs Shri Nripendra Chandra Biswas And ...
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Tripura High Court

Shri Biswajit Gupta vs Shri Nripendra Chandra Biswas And ... on 3 April, 2026

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                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                            Crl. Rev. P. No.16 of 2026

       Shri Biswajit Gupta
                                                                                ---- Petitioner(s)
                                                           Versus
       Shri Nripendra Chandra Biswas and others
                                                                               ----Respondent(s)

For Petitioner(s) : Mr. Tapas Kumar Deb, Adv. For Respondent(s) : Mr. Sankar Bhattacharjee, Adv, Mr. Rajib Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

03/04/2026

Learned Counsel, Mr. Tapas Kumar Deb is present on

behalf of the petitioner.

Learned Counsel, Mr. Rajib Saha is present on behalf of

the respondent Nos.1 to 3. Learned Counsel, Mr. Sankar

Bhattacharjee is present on behalf of the respondent No.4.

At this stage, Learned Counsel for the respondents

submitted that Paper Book is required for hearing of this case.

This Court has already received the record from the

Learned Trial Court.

Registry be asked to prepare the Paper Book and

supply the same to Learned Counsel for both the sides as per

procedure.

List the matter for hearing on 17.07.2026.

JUDGE

MOUMITA DATTA Digitally signed by MOUMITA DATTA Date: 2026.04.04 05:59:36 -07'00'

Deepshikha