The Senior Branch Manager vs The State Of Tripura And Others
2026 Latest Caselaw 2258 Tri

Tripura High Court

The Senior Branch Manager vs The State Of Tripura And Others on 3 April, 2026

     2


                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                         Crl. Rev. P. No.15 of 2026

     The Senior Branch Manager, LICI
                                                                       ---- Petitioner(s)
                                                   Versus
     The State of Tripura and others
                                                                      ----Respondent(s)

For Petitioner(s) : Mr. Arindam Bhattacharjee, Adv. For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

03/04/2026

Learned Counsel, Mr. Arindam Bhattacharjee appears

on behalf of the petitioner and submits that notice may be issued

upon the respondent Nos.2 and 3.

Considered.

Issue Notice upon the respondent Nos.2 and 3.

The petitioner shall take steps for service of notice

upon the respondent Nos.2 and 3 both by normal process and also

by registered A/D post or speed post within 7(seven) days and file

proof of service.

Learned P.P., Mr. Raju Datta is reported to be engaged

in some other Court.

List the matter on 15.05.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.04.04 05:40:45

-07'00' Deepshikha