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M/S. Sherowali Himghar And Services (P) ... vs Pidilite Industries Limited And ...
2026 Latest Caselaw 2235 Tri

Citation : 2026 Latest Caselaw 2235 Tri
Judgement Date : 3 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

M/S. Sherowali Himghar And Services (P) ... vs Pidilite Industries Limited And ... on 3 April, 2026

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                         HIGH COURT OF TRIPURA
                               AGARTALA
                      I.A. No.01/2025 in RSA No.14/2025
M/S. Sherowali Himghar and Services (P) Ltd.
                                                            ......... Applicant/Appellant(s).
                                  VERSUS
Pidilite Industries Limited and another
                                                                  .........Respondent(s).

For Applicant/Appellant(s) : Mr. Rajib Saha, Advocate. For Respondent(s) : Mr. Jishan Samed, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 03/04/2026

At the request of counsel for the applicant, list the matter on

17.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.04.06 13:02:08 +05'30'

 
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