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Smt Ramani Debbarma & Others vs Shri Jira Kumar Reang
2026 Latest Caselaw 2233 Tri

Citation : 2026 Latest Caselaw 2233 Tri
Judgement Date : 3 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt Ramani Debbarma & Others vs Shri Jira Kumar Reang on 3 April, 2026

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                                                         HIGH COURT OF TRIPURA
                                                           _A_G_A_R_T_A_L_A_
                                                             RSA No. 08 of 2025
                           Smt Ramani Debbarma & others
                                                                                           .......Appellant(s)
                                                                  - VERSUS -
                           Shri Jira Kumar Reang
                           (Jiro Kumar Reang) & others
                                                                                         .......Respondent(s)

For Appellant(s) : Mr. Mridul Das, Advocate. For Respondent(s) : Mr. Gobinda Debbarma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 03/04/2026 At the request of Mr. Gobinda Debbarma, appearing for the

respondents, list on 17.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.06 13:49:57 +05'30'

 
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