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Sri Priyankar Biswas And Others vs The State Of Tripura And Others
2026 Latest Caselaw 2227 Tri

Citation : 2026 Latest Caselaw 2227 Tri
Judgement Date : 3 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Priyankar Biswas And Others vs The State Of Tripura And Others on 3 April, 2026

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                       HIGH COURT OF TRIPURA
                             AGARTALA

                          WP(C) No.196 of 2022

Sri Priyankar Biswas and others
                                                   ......Petitioner(s).
                                  Versus
The State of Tripura and others
                                                 ......Respondent(s).

Along with WP(C) No.250 of 2022 Sri Dipankar Bhowmik ......Petitioner(s). Versus The State of Tripura and others ......Respondent(s).

Along with WP(C) No.298 of 2022 Sri Kalyanbrata Bhadra and another ......Petitioner(s). Versus The State of Tripura and others ......Respondent(s).

Along with

Sri Partha Baidya ......Petitioner(s). Versus The State of Tripura and others ......Respondent(s).

Along with

Sri Rana Nath ......Petitioner(s). Versus The State of Tripura and others ......Respondent(s).

Along with

Sri Chiranjit Nath ......Petitioner(s). Versus The State of Tripura and others ......Respondent(s).

Along with

Sri Sourav Majumder ......Petitioner(s). Versus The State of Tripura and others ......Respondent(s). For Petitioner (s) : Mr. Somik Deb, Senior Advocate.

Mr. Abir Baran, Advocate. Ms. Rumela Guha, Advocate. Mr. Subhankar Bhowmik, Advocate. Mr. Mrinmoy Debnath, Advocate. Ms. Debalina Chakraborty, Advocate.

For Respondent(s) : Mr. Saktimoy Chakraborty, Advocate General.

Mr. Dipankar Sarma, Addl. G.A. Mr. Karnajit De, Addl. G.A. Mrs. Pinki Chakraborty, Advocate. Mr. Rajib Saha, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

03/04/2026

Heard learned counsel of both sides.

Hearing is closed.

Judgment is reserved.

However, WP(C) No.714 of 2022 is segregated from the batch matters, considering the different nature of the challenges made in that case, and the same will be heard separately.

,

JUDGE

MUNN Digitally signed by MUNNA SAHA

A SAHA 16:53:15 +05'30' Date: 2026.04.03

Dinashree

 
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