Sri Abdul Khalak vs Beauty Aktar & Ors
2026 Latest Caselaw 2214 Tri

Tripura High Court

Sri Abdul Khalak vs Beauty Aktar & Ors on 2 April, 2026

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                           Crl. Rev. P. No.74 of 2025
          Sri Abdul Khalak
                                                                               ---- Petitioner(s)

                                                           Versus
          Beauty Aktar & Ors.
                                                                             ----Respondent(s)

For Petitioner (s) : Ms. Papiya Goswami, Advocate. For Respondent(s) : Mr. Suman Bhattacharjee, Advocate.

[

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 02/04/2026

Learned Counsel from the both sides are present and

submitted that the Paper Book is required for hearing of this case.

This Court has received the record from the Learned Trial

Court.

Registry be asked to prepare the Paper Book and to supply

the same to both the Learned Counsel as per procedure.

List the matter on 25.06.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.02 18:10:56 +05'30' Satabdi