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Justice (Retired) Alok Baran Pal vs The State Of Tripura & Others
2026 Latest Caselaw 2198 Tri

Citation : 2026 Latest Caselaw 2198 Tri
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Justice (Retired) Alok Baran Pal vs The State Of Tripura & Others on 2 April, 2026

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                 IA No.01 of 2026 in WA No.32 of 2026
Justice (Retired) Alok Baran Pal
                                                                                   .........Applicant(s);
                                                          Versus
The State of Tripura & others
                                                                                  .........Respondent(s)

For Applicant(s) : Mr. Saugat Datta, Advocate. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 02/04/2026

Notice to respondents.

Mr. Mangal Debbarma, learned Additional Government

Advocate, accepts notice for all the respondents and waives service.

List on 06.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.04.03 10:53:48 +05'30'

 
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