Unknown vs For Appellant(S) : Mr. P. Gautam
2026 Latest Caselaw 2185 Tri

Tripura High Court

Unknown vs For Appellant(S) : Mr. P. Gautam on 2 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                           HIGH COURT OF TRIPURA
                                 AGARTALA
                             LA. App No. 51 of 2025

  For Appellant(s)               :     Mr. P. Gautam, Sr.G.A.
  For Respondent(s)              :     Mr. Pijush Kanti Biswas, Sr. Advocate.
                                       Mr. Pujan Biswas, Advocate.
                                       Mr. S. Debbarma, Advocate.
                                       Mr. S. Tripura, Advocate.
                                       Mr. B. Tripura, Advocate.

                 HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                      ORDER

02.04.2026 List this matter on 03.04.2026, at 10:30 AM, as the first

item.

DR. T. AMARNATH GOUD, J

Paritosh

SABYASA Digitally signed by SABYASACHI CHI GHOSH Date: 2026.04.02 GHOSH 16:38:51 +05'30'