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M- Tech Innovations Limited vs The State Of Tripura And Ors
2026 Latest Caselaw 2157 Tri

Citation : 2026 Latest Caselaw 2157 Tri
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

M- Tech Innovations Limited vs The State Of Tripura And Ors on 1 April, 2026

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                                           HIGH COURT OF TRIPURA
                                             _A_G_A_R_T_A_L_A_
                                              WP(C)No.715 of 2023
               M- Tech Innovations Limited
                                                                                 ..........Petitioner(s)


                                                         Versus
               The State of Tripura and Ors.
                                                                               ..........Respondent(s)

For Petitioner(s) : Mr. Mrinmoy Debnath, Advocate. For Respondent(s) : Mr. S.M. Chakraborty, Advocate General.

Mr. Suman Bhattacharjee, Advocate. Ms. Pinki Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

01/04/2026

At the request of counsel for the petitioner, list the matter on

04.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.04.02 RJEE 16:52:17 +05'30'

Sabyasachi B

 
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