The State Of Tripura And Others vs Smt. Sukriti Debnath And Ors
2026 Latest Caselaw 2154 Tri

Tripura High Court

The State Of Tripura And Others vs Smt. Sukriti Debnath And Ors on 1 April, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                              W.A.No.49 of 2025
               The State of Tripura and Others
                                                                                 ..........Appellant(s)


                                                        Versus
               Smt. Sukriti Debnath and Ors.
                                                                               ..........Respondent(s)

For Appellant(s) : Mr. Mangal Debbarma, Addl. G.A. For Respondent(s) : Ms. Ishpa Chakma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 01/04/2026

At the request of counsel for the respondents, list the matter on

07.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.04.02 JEE 16:48:08 +05'30'

Sabyasachi B