Sri Jahar Sur Chowdhury vs The State Of Tripura & Others
2026 Latest Caselaw 2133 Tri

Tripura High Court

Sri Jahar Sur Chowdhury vs The State Of Tripura & Others on 1 April, 2026

                                                         Page 1 of 1




                                                 HIGH COURT OF TRIPURA
                                                   _A_G_A_R_T_A_L_A_
                                                    WP(C) No. 656 of 2024

                 Sri Jahar Sur Chowdhury
                                                                                 .........Petitioner(s)
                                             -V E R S U S-
                 The State of Tripura & others
                                                                               .........Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Advocate, Ms. Adwitiya Chakraborty, Advocate. For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

01.04.2026 At the request of Mr. Kohinoor Narayan Bhattacharyya,

learned Government Advocate for the respondents, list on 27.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.04.01 14:17:26 +05'30'