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Unknown vs For The
2026 Latest Caselaw 2125 Tri

Citation : 2026 Latest Caselaw 2125 Tri
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 1 April, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                                                      Page 1 of 1


                                                                             HIGH COURT OF TRIPURA
                                                                                   AGARTALA
                                                                                RFA NO.03 OF 2026

                                                              HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                            HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                      Present:
                                                      For the Appellant(s)            : Mr. G.S. Bhattacharjee, Advocate.

                                                      For the Respondent(s)           : Mr. Kohinoor. N. Bhattacharjee, G.A.

Mr. S.K. Deb, (Sr Advocate).

Mr. S.M. Chakraborty, Sr. counsel Mr. S.S. Debnath, Advocate.

Mrs. P. Debnath, Advocate.

Mr. S. Paul, Advocate.

Mr. K. Datta, Advocate.

Mr. D. Singh Kunwar, Advocate.

01.04.2026

Order

When the case is called, there is no representation on behalf of the appellant. Mr. D. S. Kunwar, learned counsel appears on behalf of respondent No.1. Mr. Sankar Kumar Deb (learned Sr. counsel) appears in person as respondent No.2, Mr. S.M. Chakraborty, learned Sr. counsel appears on behalf of respondents No.3,4,12 and 13, Mr. K. Datta, learned counsel appears for respondents No.5,10 and 18 and Mr. Kohinoor N. Bhattacharyya, learned G.A., appears for respondent No.20.

Appellant to take step with the Registry for serving notice upon the other respondents and file proof of service.

List this matter once proof of service is placed on record. It is seen from the record that paper book is ready. Both sides may approach the Registry to obtain the paper book as per procedure.

List this matter for final hearing.

S. DATTA PURKAYASTHA, J DR. T. AMARNATH GOUD, J suhanjit RAJKUMAR Digitally signed by RAJKUMAR SUHANJIT SINGHA SUHANJIT SINGHA Date: 2026.04.03 16:52:35 +05'30'

 
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