Shri Snehangshu Roy vs Shri Subrata Das
2025 Latest Caselaw 1155 Tri

Tripura High Court

Shri Snehangshu Roy vs Shri Subrata Das on 19 September, 2025

                                               HIGH COURT OF TRIPURA
                                                     AGARTALA

                                                     FAO No.8 of 2025

                              Shri Snehangshu Roy, S/O Late Sachindra Kumar Roy
                              Resident of Udaipur Town, School road, P.S.- R.K. Pur, Sub
                              Division- Udaipur, District- Gomati Tripura...... Appellant(s)-
                              Decree Holder
                                                                         ....Appellant(s)

                                                          Versus

                              Shri Subrata Das, S/O Late Suresh Chandra Das Resident of
                              Udaipur Town, Subhash road, P.S.- R.K. Pur, Sub Division-
                              Udaipur, District- Gomati Tripura....Respondent(s)-Judgment
                              Debtor

                                                                             ....Respondent(s)

                              For Petitioner(s)         : Mr. Indrajit Chakraborty, Advocate.

                              For Respondent(s)         : None
                                                             BEFORE
                                       HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                             ORDER

19.09.2025

Heard Ld. Counsel Mr. Indrajit Chakraborty for the appellant.

Ld. Counsel submits that the appellant may be allowed to withdraw from this appeal with a liberty to file the revision petition as the appeal does not appear to be maintainable.

Considered.

The appeal is accordingly dismissed on being withdrawn by the appellant. Liberty as sought for is granted, however, subject to any limitation prescribed under any law.

IA, if any, shall also stand disposed of accordingly.

JUDGE

Saikat Sarma RUDRADEE RUDRADEEP

BANERJEE

P BANERJEE +05'30' Date: 2025.09.20 10:28:59