Sri Arindam Paul vs The High Court Of Tripura
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Tripura High Court

Sri Arindam Paul vs The High Court Of Tripura on 3 September, 2025

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                                                      HIGH COURT OF TRIPURA
                                                            AGARTALA
                                                                 WP(C) No.742 of 2021
Sri Arindam Paul
                                                                                              .........Petitioner(s)
                                                                        Versus
The High Court of Tripura
                                                                                           .........Respondent(s)

For Petitioner(s)                                          : Mr. Sankar Bhattacharjee, Advocate.
                                                             Mr. Anupam Pal, Advocate.
For Respondent(s)                                          : Mr. B.N. Majumder, Senior Advocate.
                                                             Mr. D.J. Saha, Advocate.


   HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO
        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                        ORDER

03/09/2025

Heard counsel for the parties.

Judgment is reserved.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2025.09.04 15:54:50 +05'30'