M/S North East Carrying Corporation ... vs The State Of Tripura And Others
2025 Latest Caselaw 1191 Tri

Tripura High Court

M/S North East Carrying Corporation ... vs The State Of Tripura And Others on 29 October, 2025

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                                                     HIGH COURT OF TRIPURA
                                                           AGARTALA
                                                                          WP(C) No.36 of 2025
                                                                              Along with
                                                                          WP(C) No.37 of 2025
M/S North East Carrying Corporation Ltd. (NECC)
                                                                                                     .........Petitioner(s)
                                                                                Versus
The State of Tripura and others
                                                                                                   .........Respondent(s)

For Petitioner(s)                                            : Mr. B.N. Majumder, Senior Advocate.
                                                               Mr. D.J. Saha, Advocate.
                                                               Mr. Samrat Sarkar, Advocate.
For Respondent(s)                                            : Mr. Pradyumna Gautam, Sr. G.A.


   HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO
        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                               ORDER

29/10/2025

Heard counsel for the parties.

Judgment is reserved.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2025.10.30 15:28:21 +05'30'