The Oriental Insurance Company Limited vs Sri Amit Deb & Anr
2025 Latest Caselaw 1188 Tri

Tripura High Court

The Oriental Insurance Company Limited vs Sri Amit Deb & Anr on 28 October, 2025

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                            HIGH COURT OF TRIPURA
                                  AGARTALA
                            Mac App. No.47 of 2024
      The Oriental Insurance Company Limited
                                                          ---- Appellant (s)
                                      Versus
      Sri Amit Deb & Anr.
                                                         ----Respondent(s)

For Appellant(s) : Mr. Partha Sarathi Roy, Adv. For Respondent(s) : Mr. Gitangshu Sekhar Das, Adv, Mr. Kushal Deb, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

28/10/2025

Learned Counsel, Mr. Partha Sarathi Roy is present for

the appellant. Learned Counsel, Mr. Gitangshu Sekhar Das

assisted by Learned Counsel, Mr. Kushal Deb is present for the

respondents.

Heard both the sides.

List the matter on 30.10.2025 for order/judgment.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.10.29 17:48:56 +05'30' Purnita