Tripura State Electricity Corporation ... vs Jahur Ali
2025 Latest Caselaw 1386 Tri

Tripura High Court

Tripura State Electricity Corporation ... vs Jahur Ali on 24 November, 2025

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                    HIGH COURT OF TRIPURA
                        _A_G_A_R_T_A_L_A_
           I.A No.01 of 2025 in Commercial Appeal. 2 of 2025
1.Tripura State Electricity Corporation Ltd.
(In short TSECL), (A Govt. of Tripura Enterprise) Bhaturia, P.O.-Agartala,
P.S.-East Agartala, PIN-799006 District-West Tripura,

2.Managing Director, (wrongly described in the cause title as Chairman-cum-
Managing Director)
Tripura State Electricity Corporation Ltd.,Bhaturia, PO-Agartala, P.S. East
Agartala, District-West Tripura

3.Senior Manager, Kumarghat ESD
Tripura State Electricity Corporation Ltd. P.O. and P.S.-Kumarghat, Unakoti
District.

4.Senior Manager, Tripura State Electricity Corporation Ltd.,
Office of the Senior Manager, Pecharthal Electrical Sub-Division, Kumarghat,
Unakoti Tripura. All are represented by its authorised person Alok Kumar
Srivastava, Company Secretary, Nodal Officer (Lega), Corporate office of
TSECL situated above
                                                         ...........Petitioner(s)

                                  Versus
1.Jahur Ali,
S/O-Lt. Mabarak Ali, Vill-West Irani, PO - Baburbazar, PS-Irani, Dist.-
Unakoti Tripura ...Principal Respondent/(Plaintiff)

2.The State of Tripura (Notice to be served upon and delivered to the District Magistrate and Collector, Unakoti District, Gournagar, Kailashahar)

3.The Secretary, Forest Department, Capital Complex, Civil Secretariat, Govt. of Tripura, PO- Kunjaban, Agartala, West Tripura

4.The Secretary Public Works Department, Capital Complex, Civil Secretariat, Govt. of Tripura, PO- Kunjaban, Agartala, West Tripura

5.The Secretary, Power Department, Capital Complex, Capital Complex, Civil Secretariat, Govt. of Tripura, PO- Kunjaban, Agartala, West Tripura

6.Principal Chief Conservator of Forest (Aranya Bhaban) Gurkhabasti, PO- Kunjaban, Agartala, West Tripura

7.Chief Engineer (National High Way) Public Works Department, Neheru Complex, Gurkhabasti, PO- Kunjaban, Agartala, West Tripura

8.District Forest Officer, Kumarghat, PO and PS-Kumarghat, District- Unakoti Tripura

9.Sri Kalyanjoy Reang, Range Officer, Division No.- 1, Gandhigram, Agartala, West Tripura.

...........Respondent (s)

For Appellant (s) : Mr. B N Majumder, Sr. Advocate., Mr. Kushal Deb, Advocate.

For Respondent(s) : Mr. P Gautam, Sr. G.A., Mr. Suman Bhattacharjee, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

24/11/2025 This application is filed to condone the delay of 98 days in filing the appeal challenging the judgment in Title Suit (commercial) 01/2020.

Counsel for the respondent No.1, i.e. the contesting respondent, states that he has no objection to the prayer for condonation of delay.

Therefore, this application for condonation of delay is allowed. The interlocutory application stands disposed of.

             (BISWAJIT PALIT, J)             (M.S. RAMACHANDRA RAO, CJ)




 Manti D/B





PULAK BANIK               BANIK
                          Date: 2025.11.25 03:30:17
                          -08'00'