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Sri.Kamal Kanti Ghosh vs Smt. Lipika Das (Ghosh)
2025 Latest Caselaw 1370 Tri

Citation : 2025 Latest Caselaw 1370 Tri
Judgement Date : 19 November, 2025

Tripura High Court

Sri.Kamal Kanti Ghosh vs Smt. Lipika Das (Ghosh) on 19 November, 2025

                                                                       Page 1 of 1




                                                          HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                    I.A.No.01 of 2025 in Mat.App.No.27 of 2025
                      Sri.Kamal Kanti Ghosh.
                                                                                               ...... Applicant(s)
                                                                  VERSUS
                      Smt. Lipika Das (Ghosh)
                                                                                               ...... Respondent(s)

For Applicant(s) : Mr. Pranabashis Majumder, Advocate. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

19/11/2025

Heard counsel for the applicant-appellant.

Judgment reserved.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

MantiD/B

PULAK BANIK Digitally signed by PULAK BANIK Date: 2025.11.20 03:10:30 -08'00'

 
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