Sri Sew Prasad Biswas vs State Of Tripura And Others
2025 Latest Caselaw 1326 Tri

Tripura High Court

Sri Sew Prasad Biswas vs State Of Tripura And Others on 6 November, 2025

                                                       Page 1 of 1




                               HIGH COURT OF TRIPURA
                                 _A_G_A_R_T_A_L_A_
                                    WA No.29 of 2025
                                      Along With
                                    WA No.32 of 2025
WA No.29 of 2025

Sri Sew Prasad Biswas
                                                                        ....... Appellant(s)
                                               VERSUS
State of Tripura and others
                                                                      ....... Respondent(s)

WA No.32 of 2025

Sri Abhisek Biswas ....... Appellant(s) VERSUS State of Tripura and others ....... Respondent(s) For Appellant(s) : Mr. Dulal Chandra Saha, Advocate. For Respondent(s) : Mr. Dipankar Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

06/11/2025 Heard both sides.

Judgment is reserved.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

DIPESH DEB Digitally signed by DIPESH DEB Date: 2025.11.07 14:25:33 +05'30'