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The State Of Tripura And Others vs Rekha Rani Das And Others
2025 Latest Caselaw 694 Tri

Citation : 2025 Latest Caselaw 694 Tri
Judgement Date : 27 March, 2025

Tripura High Court

The State Of Tripura And Others vs Rekha Rani Das And Others on 27 March, 2025

                                   Page 1 of 2




                        HIGH COURT OF TRIPURA
                              AGARTALA
                               WA No.19 of 2025
The State of Tripura and others
                                                               .........Appellant(s)
                                      Versus
Rekha Rani Das and others
                                                             .........Respondent(s)

Along with WA No.20 of 2025 The State of Tripura .........Appellant(s) Versus Haripada Choudhury and others .........Respondent(s) For Appellant(s) : Mr. Dipankar Sarma, Addl. G.A. For Respondent(s) : Mr. B. Majumder, Deputy SGI, Mr. S. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 27/03/2025

It is informed that mother of Mr. Debalay Bhattacharya, learned

senior counsel for the respondent-Accountant General, unfortunately passed

away few days back. Therefore, prayer for adjournment has been made.

Mr. Dipankar Sarma, learned Additional Government Advocate

for the appellant-State and Mr. B. Majumder, learned Deputy SGI do not have

any objection to the prayer.

Mr. Dipankar Sarma, learned Additional Government Advocate

for the appellant-State informed that few other writ appeals [WA No.281 of

2025(filing number); WA No.282 of 2025 (filing number); WA No.297 of 2025

(filing number)] have been preferred against the common impugned judgment

dated 31.01.2025 passed in a batch of writ petitions.

On defects being removed, let those writ appeals [WA No.281 of

2025(filing number); WA No.282 of 2025 (filing number); WA No.297 of 2025

(filing number)] be tagged along with the instant appeal [WA No.19 of 2025].

Let WA No.20 of 2025, which is on board today, be also tagged

along with the instant appeal [WA No.19 of 2025].

Accordingly, list these matters after two weeks.

(BISWAJIT PALIT), J (APARESH KUMAR SINGH), CJ

Munna MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2025.03.28 16:39:45 +05'30'

 
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