Sri Parikshit Sinha vs The State Of Tripura
2025 Latest Caselaw 687 Tri

Tripura High Court

Sri Parikshit Sinha vs The State Of Tripura on 26 March, 2025

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                  I.A. No.03/2025 in Crl.Rev.P. No.12/2025
Sri Parikshit Sinha, S/O. Late Khiro Gopal Sinha, Resident of Sanicherra,
Nadiyapur, P.S.-Churaibari, District-North Tripura.
                                                ......... Petitioner/Applicant(s).
                                 VERSUS
The State of Tripura
                                                     ......... Respondent(s).

For Petitioner/Applicant(s) : Mr. Nilanjan Das, Advocate.

For Respondent(s)               : Mr. Raju Datta, P.P.,
                                  Mr. Rajib Saha, Addl. P.P.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH

Order 26/03/2025

Petitioner/applicant has neither availed provisional bail for

preferring the instant revision petition nor has surrendered before the learned

trial Court after the judgment of conviction and order of sentence dated

24.01.2024 rendered by the learned Judicial Magistrate, First Class,

Dharmanagar, North Tripura in PRC(WP) No.96 of 2016 convicting the

applicant under Section 325 of the IPC and sentencing him to undergo

imprisonment for one year with a fine of Rs.5,000/- and a default sentence was

affirmed by the learned appellate Court of Additional Sessions Judge, North

Tripura, Dharmanagar vide impugned judgment dated 01.10.2024 passed in

Criminal Appeal No.04 of 2024.

A fresh petition for suspension of sentence has been made after

withdrawal of the previous petition as indicated in the order dated 28.02.2025.

In such circumstances, Mr. Nilanjan Das, learned counsel for the

petitioner, does not press the instant suspension petition. He submits that the

petitioner would be advised to surrender before the learned trial Court and then

seek suspension of sentence.

I.A. No.03 of 2025 is dismissed as not pressed.

(APARESH KUMAR SINGH), CJ

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2025.03.27 17:11:26 +05'30'