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Dr. Prashant Kumar vs Shri Brijesh Pandey
2025 Latest Caselaw 673 Tri

Citation : 2025 Latest Caselaw 673 Tri
Judgement Date : 21 March, 2025

Tripura High Court

Dr. Prashant Kumar vs Shri Brijesh Pandey on 21 March, 2025

                                  Page 1 of 2



                       HIGH COURT OF TRIPURA
                             AGARTALA
                       Cont.Cas(C) No.41 of 2024

Dr. Prashant Kumar, Age- 61 Years,
S/o- Lt. Krishan Lal Sharma,
C/o- Sri Sudhur Chandra Naha,
R/o- Datta Para, Jolaibari, Sabroom,
South Tripura, Tripura, PIN- 799141.
                                                         ......Petitioner(s).
                                      Vs.
1. Shri Brijesh Pandey,
The Secretary, Tribal Welfare Department, Government of Tripura, New
Secretariat Complex, Gurkhabasti, Kunjaban, Agartala, Dist- West
Tripura, PIN- 799010.

2. Sri Chandrajoy Reang,
The Member Secretary, Tripura Tribal Welfare Residential Educational
Institutions Society, P.N. Complex, Gurkhabasti, Agartala, West Tripura.

3. Sri Apurba Roy,
The Secretary, Finance Department, Government of Tripura, New
Secretariat Complex, Gurkhabasti, Kunjaban, Agartala, District- West
Tripura, PIN- 799010.
                                                 ......Respondent(s).

For Petitioner (s) : Mr. P. Roy Barman, Senior Advocate.

Mr. Kawsik Nath, Advocate.

Ms. Sutapa Deb Barman, Advocate. For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_

21.03.2025

Heard Mr. P. Roy Barman, learned senior counsel appearing

for the petitioner and Mr. Dipankar Sarma, learned Addl. G.A. appearing

for the respondents.

It is admitted that an appeal has been filed challenging the

judgment passed by this Court in case No.WP(C) 617 of 2022, dated

24.01.2024, and stay has also been granted.

In view of above said fact and circumstances, there is no

further necessity for keeping the matter pending.

Accordingly, the matter is disposed of.

Pending application(s), if any, shall also stand disposed of.

JUDGE

SATABDI Digitally signed by SATABDI DUTTA

DUTTA Date: 2025.03.21 16:49:01 +05'30' Dinashree

 
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