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Unknown vs For
2025 Latest Caselaw 643 Tri

Citation : 2025 Latest Caselaw 643 Tri
Judgement Date : 11 March, 2025

Tripura High Court

Unknown vs For on 11 March, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                                                   Crl.A.(J) 62 of 2023

        For Appellant(s)                           :      Mr. Subrata Sarkar, Sr. Advocate.
                                                          Ms. Shima Banik, Advocate.
        For Respondent(s)                          :      Mr. Raju Datta, PP

Mr. R. Saha, Addl. PP.

HON'BLE MR. JUSTICE T. AMARNATH GOUD HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 11.03.2025

Heard.

Reserved for judgment.





                                      B.Palit, J                              T. Amarnath Goud, J




        Dipak


DIPAK           DIPAK DAS

DAS             17:03:13 +05'30'
 

 
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