Sri Sekhar Bhowmik vs The State Of Tripura And 5 Ors
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Tripura High Court

Sri Sekhar Bhowmik vs The State Of Tripura And 5 Ors on 7 March, 2025

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                               WP(C)800 of 2024
          Sri Sekhar Bhowmik
                                                             ---Petitioner(s)
                                        Versus
          The State of Tripura and 5 Ors.
                                                          ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Kawsik Nath, Adv. For Respondent(s) : Mr. Shaktimoy Chakraborty, Advocate General Ms. Pinki Chakraborty, Adv. Mr. Pradyumna Gautam, Sr. G.A. Mr. Soumyadeep Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/03/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA MOUMITA DATTA

DATTA 06:50:38 +05'30'

Moumita