Juled Hossen & Others vs Mr. Raval Hamendra Kumar & Others
2025 Latest Caselaw 847 Tri

Tripura High Court

Juled Hossen & Others vs Mr. Raval Hamendra Kumar & Others on 26 June, 2025

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                            HIGH COURT OF TRIPURA
                                   AGARTALA
                            Cont.Cas(C) No.33 of 2025

Juled Hossen & others
                                                            ......Petitioner(s).
                                Vs.
Mr. Raval Hamendra Kumar & others
                                                          ......Respondent(s).

For Petitioner (s) : Mrs. Sujata Deb (Gupta), Advocate.

For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_

26.06.2025

Mr. Dipankar Sarma, learned Addl. G.A. submits that they

have already filed one appeal against the related judgment.

Mrs. Sujata Deb (Gupta), learned counsel appearing for the

petitioner, however, submits that no such appeal has yet been listed or

admitted by the Division Bench.

Considered the submission.

List the matter on 16.07.2025.

JUDGE

SATABD Digitally signed by SATABDI DUTTA

I DUTTA 16:45:30 +05'30' Date: 2025.06.26

Dinashree