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Shri Amitava Gan vs The State Of Tripura & Ors
2025 Latest Caselaw 815 Tri

Citation : 2025 Latest Caselaw 815 Tri
Judgement Date : 21 June, 2025

Tripura High Court

Shri Amitava Gan vs The State Of Tripura & Ors on 21 June, 2025

2


                    HIGH COURT OF TRIPURA
                          AGARTALA
                     WP(C) No.661 of 2023
Shri Amitava Gan
                                                    ---- Petitioner(s)
                                Versus
The State of Tripura & Ors.
                                                   ----Respondent(s)

along with WP(C) No.662 of 2023 WP(C) No.663 of 2023 WP(C) No.664 of 2023 WP(C) No.244 of 2024

In WP(C) No.661 of 2023 For Petitioner(s) : Mr. Prasanta Kr. Pal, Adv, Mr. Saugat Datta, Adv, Ms. Madhurima Chanda, Adv. For Respondent(s) : Mr. Bidyut Majumder, DSGI, Mr. Dipankar Sarma, Addl. GA.

In WP(C) No.662 of 2023 For Petitioner(s) : Mr. Prasanta Kr. Pal, Adv, Mr. Saugat Datta, Adv, Ms. Madhurima Chanda, Adv. For Respondent(s) : Mr. Bidyut Majumder, DSGI, Mr. Dipankar Sarma, Addl. GA, Mr. Nepal Majumder, Adv.

For Petitioner(s) : Mr. Prasanta Kr. Pal, Adv, Mr. Saugat Datta, Adv, Ms. Madhurima Chanda, Adv. For Respondent(s) : Mr. Bidyut Majumder, DSGI, Mr. Dipankar Sarma, Addl. GA, Mr. Nepal Majumder, Adv.

For Petitioner(s) : Mr. Prasanta Kr. Pal, Adv, Mr. Saugat Datta, Adv, Ms. Madhurima Chanda, Adv. For Respondent(s) : Mr. Bidyut Majumder, DSGI, Mr. Dipankar Sarma, Addl. GA, Mr. Nepal Majumder, Adv.

For Petitioner(s) : Mr. Prasanta Kr. Pal, Adv, Mr. Saugat Datta, Adv, Ms. Madhurima Chanda, Adv. For Respondent(s) : Mr. Bidyut Majumder, DSGI,

Mr. Dipankar Sarma, Addl. GA, Mr. Nepal Majumder, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

21/06/2025

Learned Counsel Mr. Nepal Majumder submitted that in

similar other matters Hon'ble the Supreme Court has granted stay

but at this stage he could not place any record before this Court

for further consideration.

So, after hearing the parties it is ordered that Learned

Counsel Mr. Majumder be asked to place on record the

judgment/order of Hon'ble the Supreme Court, if any, regarding

passing of stay on the similar subject matters for further proceeding

of this case.

List the mater on 07.07.2025.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.06.21 17:46:49 -07'00' Deepshikha

 
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