Sri Supantha Paul vs The State Of Tripura & Ors
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Tripura High Court

Sri Supantha Paul vs The State Of Tripura & Ors on 20 June, 2025

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA


                                                W.P.(C) No.377 of 2024

            Sri Supantha Paul
                                                                                           ...... Petitioner(s)
                                                      Versus

            The State of Tripura & Ors.
                                                                                     ...... Respondent(s)

For Petitioner (s) : Mr. B. R. Bhattacharjee, Sr. Adv.

Mr. S. Saha, Adv.

Mr. S. Datta, Adv.

Mr. S. Banik, Adv.

For Respondent(s) : Mr. K. De, Addl. G.A

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA Order

20.06.2025

Heard Mr. B.R. Bhattacharjee, learned senior counsel assisted by Mr. S. Saha and Mr. S. Datta, learned counsel appearing for the petitioners.

Also heard Mr. K. De, learned Addl. GA appearing for the respondents. Judgment is reserved.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2025.06.21 15:40:09 +05'30'

Sujay