Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Unknown vs For
2025 Latest Caselaw 792 Tri

Citation : 2025 Latest Caselaw 792 Tri
Judgement Date : 17 June, 2025

Tripura High Court

Unknown vs For on 17 June, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                                        HIGH COURT OF TRIPURA
                                                                              AGARTALA

                                                                             WA 119 of 2024

                         For Appellant(s)                                   : Mr. Bibhal Nandi Majumder, Sr. Advocate
                                                                              Mr. Dhrubajyoti Saha, Advocate

                         For Respondent(s)                                  : Mr. Kohinoor N. Bhattacharya, G.A.
                                                                              Mr. Somik Deb, Sr. Advocate
                                                                              Mr. Samarjit Bhattacharjee, Advocate.
                                                                              Ms. Sujata Deb (Gupta), Advocate.
                                                                              Ms. Rajasree Purkayastha, Advocate.
                                                                              Mr. Saptarshi Majumder, Advocate.
                                                                              Mr. Pannalal Debbarma, Advocate.
                                                                              Mr. Abir Baran, Advocate.

                                                               HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                                HON'BLE MR JUSTICE BISWAJIT PALIT

                                                                                  ORDER

17.06.2025

Heard learned counsel appearing for the parties.

Judgment is reserved.

Biswajit Palit, J. Dr. T. Amarnath Goud, J.

Sabyasachi. G. SABYASACHI GHOSH Digitally signed by SABYASACHI GHOSH Date: 2025.06.30 15:33:36 +05'30'

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter