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Unknown vs For
2025 Latest Caselaw 211 Tri

Citation : 2025 Latest Caselaw 211 Tri
Judgement Date : 30 July, 2025

Tripura High Court

Unknown vs For on 30 July, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                               WA 5 of 2025

        For Appellant(s)                 :     Mr. S. M. Chakraborty, Advocate General.
                                               Mr. Kohinoor N. Bhattacharjee, GA.
                                               Ms. P. Chakraborty, Advocate.
        For Respondent(s)                :     Mr. P Roy Barman, Sr. Advocate.

Mr. S. Bhattacharjee, Advocate. Mr. K. Nath, Advocate. Ms. A. Debbarma, Advocate. Mr. D. Paul, Advocate.

HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE BISWAJIT PALIT Order

30.07.2025

Heard learned counsel for the parties. Judgment is reserved.

B.Palit, J Dr. T. Amarnath Goud, J

Dipak

DIPAK Digitally signed by DIPAK DAS

DAS Date: 2025.07.31 17:04:43 +05'30'

 
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