Sri Karan Sarkar vs The State Of Tripura & Ors
2025 Latest Caselaw 174 Tri

Tripura High Court

Sri Karan Sarkar vs The State Of Tripura & Ors on 21 July, 2025

      2


                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                         WP(C) No.618 of 2024
      Sri Karan Sarkar
                                                                      ---- Petitioner(s)
                                                Versus
      The State of Tripura & Ors.
                                                                    ----Respondent(s)

For Petitioner(s) : Mr. Anjan Kanti Pal, Adv, Mr. T. K. Bhattacharjee, Adv. For Respondent(s) : Mr. Bibhal Nandi Majumder, Sr. Adv, Mr. Debalay Bhattacharya, Sr. Adv, Mr. Soumyadeep Saha, Adv, Mr. Samrat Sarkar, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

21/07/2025

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.07.22 15:26:48 -07'00' Deepshikha