The Food Corporation Of India And Ors vs .
2025 Latest Caselaw 162 Tri

Tripura High Court

The Food Corporation Of India And Ors vs . on 16 July, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                         HIGH COURT OF TRIPURA
                                                  AGARTALA
                                               WA NO.65 OF 2025
                      The Food Corporation of India and ors.
                      Vs.
                      Smt. Namita Paul.

                                 HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                  HON'BLE MR. JUSTICE BISWAJIT PALIT
                      Present:
                      For the Appellant(s)       : Mr. R.G. Chakraborty, Advocate.
                                                   Mr. B.K. Singh, Advocate.

                      For the Respondent(s)      : Mr. R. Datta, Advocate.

16.07.2025

Order

1. This present writ appeal has been filed against the impugned Judgment and Order dated 14.05.2024 passed by the learned Single Judge in WP(C) No.611 of 2023.

2. Heard Mr. B.K. Singh, learned counsel appearing for the appellant through virtual mode.

3. Earlier, this Court dismissed 6(six) appeals bearing No. WA 12 of 2025, WA 13 of 2025, WA 14 of 2025, WA 15 of 2025, WA 4 of 2025 and WA 16 of 2025 vide Judgment and Order dated 13.05.2025 and this writ appeal is also covered by the same order.

4. Accordingly, this present writ appeal also stands dismissed. The above stated Judgment and Order dated 13.05.2025 passed in WA 12 of 2025, WA 13 of 2025, WA 14 of 2025, WA 15 of 2025, WA 4 of 2025 and WA 16 of 2025 shall form the part of this Order.

5. As a sequel, stay if any stands vacated. Pending application(s), if any also stands closed.

B. PALIT, J DR. T. AMARNATH GOUD, J

suhanjit

SABYASACH Digitally signed by SABYASACHI GHOSH

I GHOSH Date: 2025.07.17 15:16:32 +05'30'