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Unknown vs For Applicant(S) : Mr. B. Majumder
2025 Latest Caselaw 404 Tri

Citation : 2025 Latest Caselaw 404 Tri
Judgement Date : 27 January, 2025

Tripura High Court

Unknown vs For Applicant(S) : Mr. B. Majumder on 27 January, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                               HIGH COURT OF TRIPURA
                                      AGARTALA
                                LA. App. No.100 of 2023

  For Applicant(s)              :    Mr. B. Majumder, Dy. SGI.
  For Respondent(s)             :    Mr. S. Deb, Senior Advocate.
                                     Mr. S. Datta, Advocate.


               HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                     ORDER

27.01.2025 Heard

Judgment is reserved.

JUDGE

Paritosh

SABYASAC Digitally signed by SABYASACHI GHOSH

HI GHOSH Date: 2025.02.04 16:20:29 +05'30'

 
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