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Sri Bisweswar Kar Chowdhuri And Anr vs Sri Shibu Ranjan Banik And Anr
2025 Latest Caselaw 359 Tri

Citation : 2025 Latest Caselaw 359 Tri
Judgement Date : 20 January, 2025

Tripura High Court

Sri Bisweswar Kar Chowdhuri And Anr vs Sri Shibu Ranjan Banik And Anr on 20 January, 2025

                                        Page 1 of 1


                            HIGH COURT OF TRIPURA
                                   AGARTALA
                                 RSA No.3 of 2023
          Sri Bisweswar Kar Chowdhuri and Anr.
                                                              ---Appellant(s)
                                       Versus
          Sri Shibu Ranjan Banik and Anr.
                                                           ----Respondent(s)

For Appellant(s) : Mr. P. K. Dhar, Sr. Adv.

Mr. R. Debnath, Adv. For Respondent(s) : Mr. T. D. Majumder, Sr. Adv.

Ms. R. Debbarma, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 20/01/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA MOUMITA DATTA

DATTA 04:48:23 +05'30' Moumita

 
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