Purabi Roy (Saha) vs The State Of Tripura And 3 Others
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Tripura High Court

Purabi Roy (Saha) vs The State Of Tripura And 3 Others on 20 January, 2025

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.687 of 2024
          Purabi Roy (Saha)
                                                             ---Petitioner(s)
                                        Versus
          The State of Tripura and 3 Others
                                                          ----Respondent(s)

For Petitioner(s) : Ms. A. Debbarma, Adv. For Respondent(s) : Mr. M. Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 20/01/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA MOUMITA DATTA

DATTA 04:52:02 +05'30' Moumita