Sri Partha Pratim Das And 3 Ors vs The State Of Tripura And 2 Others
2025 Latest Caselaw 287 Tri

Tripura High Court

Sri Partha Pratim Das And 3 Ors vs The State Of Tripura And 2 Others on 10 January, 2025

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                             HIGH COURT OF TRIPURA
                                     AGARTALA
                                 WP(C)No.772 of 2024
          Sri Partha Pratim Das and 3 Ors.
                                                             ---Petitioner(s)
                                        Versus
          The State of Tripura and 2 Others
                                                          ----Respondent(s)

For Petitioner(s) : Mr. A. Bhaumik, Adv. For Respondent(s) : Mr. M. Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 10/01/2025 Heard both the sides.

The judgment is reserved.

                                                                JUDGE





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