Citation : 2025 Latest Caselaw 576 Tri
Judgement Date : 19 February, 2025
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C)No.638 of 2023
Sri Rajesh Debbarma and Anr.
---Petitioner(s)
Versus
The State of Tripura and 3 Ors.
----Respondent(s)
For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.
Mr. Koomar Chakraborty, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.
HON'BLE MR. JUSTICE BISWAJIT PALIT
Order 19/02/2025 Heard both the sides.
The judgment is reserved.
JUDGE
MOUMITA MOUMITA DATTA
DATTA 00:25:54 +05'30' Moumita
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