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Unknown vs For The
2025 Latest Caselaw 536 Tri

Citation : 2025 Latest Caselaw 536 Tri
Judgement Date : 11 February, 2025

Tripura High Court

Unknown vs For The on 11 February, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                        Page 1 of 1




                                               HIGH COURT OF TRIPURA
                                                      AGARTALA
                                                   IA NO.01 OF 2025
                                                 IN WA NO.05 OF 2025

                                    HON'BLE MR. JUSTICE T. AMARNATH GOUD
                                     HON'BLE MR. JUSTICE BISWAJIT PALIT

                       Present:
                       For the Applicant(s)             : Mr. S.M. Chakraborty, Advocate General.
                                                          Ms. P. Chakraborty, Advocate.

                       For the Respondent(s)            : Mr. P. Roy Barman, Sr. Advocate.

Mr. Samarjit Bhattacharjee, Advocate.

11.02.2025

Order

This present application has been filed for condoning a

delay of 79 days for filing memo of appeal challenging the

Judgment and Order dated 01.10.2024 in WP(C) No.95 of 2024

passed by the learned Single Judge.

Heard learned counsel appearing for both the parties.

For the reasons stated in the affidavit appended to the

present interlocutory application, the same is allowed and thus

disposed of.




                                    B. PALIT, J                T. AMARNATH GOUD, J




   suhanjit


RAJKUMAR      RAJKUMAR SUHANJIT
SUHANJIT      SINGHA
              Date: 2025.02.13
SINGHA        11:04:12 +05'30'
 

 
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