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Unknown vs For The
2025 Latest Caselaw 535 Tri

Citation : 2025 Latest Caselaw 535 Tri
Judgement Date : 11 February, 2025

Tripura High Court

Unknown vs For The on 11 February, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                                    Page 1 of 1




                                                       HIGH COURT OF TRIPURA
                                                               AGARTALA
                                                  MAT.APP. NO.1559 OF 2024(FILING NO.)

                                           HON'BLE MR. JUSTICE T. AMARNATH GOUD
                                            HON'BLE MR. JUSTICE BISWAJIT PALIT

                     Present:
                     For the Appellant(s)                           : Mr. Anupam Baidya, Advocate.

                     For the Respondent(s)                          : None.

11.02.2025

Order

Heard Mr. A. Baidya, learned counsel appearing for the

appellant.

From the Office note dated 07.02.2025, it is revealed

that learned counsel for the petitioner has not furnished the original

certified copy of the impugned Judgment till date. As such the

matter is placed for necessary order under the hearing "non-

prosecution".

Office objection upheld.

List this matter after the filing of certified copy or

appropriate application.




                                        B. PALIT, J                          T. AMARNATH GOUD, J




   suhanjit

RAJKUMAR      Digitally signed by RAJKUMAR
SUHANJIT      SUHANJIT SINGHA

Date: 2025.02.13 11:00:50 +05'30' SINGHA

 
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